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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(a) in The Bar Council of Bihar Election Rules, 1968

(a)On the day fixed for counting, the Returning Officer shall open all the Ballot Boxes and the packet containing voting papers. After rejecting the voting papers, which are invalid or which cannot to taken into account for the purpose of election under these rules, the Returning Officer shall,