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State of Bihar - Section

Section 39 in The Bar Council of Bihar Election Rules, 1968

39. Arrangement of valid voting papers in parcels.

(a)On the day fixed for counting, the Returning Officer shall open all the Ballot Boxes and the packet containing voting papers. After rejecting the voting papers, which are invalid or which cannot to taken into account for the purpose of election under these rules, the Returning Officer shall,
(b)arrange the remaining Voting Papers in parcels according to the first preference recorded for each candidate.
(c)count and record the number of papers in each parcel.
(d)credit, to each candidate the value of papers in his parcel.