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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(1)(ii) in The Himachal Pradesh Police Act, 2007

(ii)knowingly disobeys a lawful direction of his official superior or of a public servant empowered to issue directions, with the intention of giving undue benefit or causing harm to any person; or