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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(2)(e) in First Statutes of the University of Udaipur

(e)Keep adequate records of all graduate students so that both the Dean and the student know at all times his status towards fulfilling the requirements of his Post-graduate degree.