Section 102 in First Statutes of the University of Udaipur
102. Powers and Duties of the Dean and Post-Graduate Council.
(1)The Dean of Post-Graduate Studies in collaboration with the Post-Graduate Council shall exercise overall review and supervision of Post Graduate Programmes, provide leadership in developing new programmes and improve standards for Post-Graduate degrees.(2)The Dean of Post-Graduate Studies and the Post-Graduate Council have the following specific responsibilities:-(a)Establish the standards for the qualifications of teachers doing Post-graduate teaching and for teachers acting as research supervisors for Post-graduate students.(b)Establish the standards for post-graduate courses in the various disciplines.(c)Prescribe requirements for entrance, residence, majors and minors, language, examinations and thesis for advanced degrees.(d)Establish the standards for the scholastic performance of Post-graduate students.(e)Keep adequate records of all graduate students so that both the Dean and the student know at all times his status towards fulfilling the requirements of his Post-graduate degree.
