Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 2 in Jammu & Kashmir Legislative Assembly Secretariat Right To Information Rules, 2012

2.

The words' and expressions used herein shall, unless the context otherwise requires, have the same meanings as are assigned to them in the Right to Information Act. 2009.