Section 19 in Abhilashi University (Establishment And Regulation) Act, 2014
19. The Board of Management.
(1)The Board of Management shall consist of the following members, namely:-(a)the Vice-Chancellor;(b)two Deans of Faculties by rotation on the basis of seniority;(c)two persons nominated by the sponsoring body from amongst eminent educationists or from management field;(d)two eminent academicians, to be nominated by the Government in consultation with the Regulatory Commission;(e)two persons from amongst Professors and Associate Professors by rotation on the basis of seniority; and(f)the Registrar shall be Member-Secretary.(2)The Vice-Chancellor shall be the Chairperson of the Board of Management.(3)The powers and functions of the Board of Management shall be such as may be specified by the statutes.(4)The Board of Management shall meet at least once in every two months.(5)The quorum for meetings of the Board of Management shall be five.
