Section 19(1) in Abhilashi University (Establishment And Regulation) Act, 2014
(1)The Board of Management shall consist of the following members, namely:-(a)the Vice-Chancellor;(b)two Deans of Faculties by rotation on the basis of seniority;(c)two persons nominated by the sponsoring body from amongst eminent educationists or from management field;(d)two eminent academicians, to be nominated by the Government in consultation with the Regulatory Commission;(e)two persons from amongst Professors and Associate Professors by rotation on the basis of seniority; and(f)the Registrar shall be Member-Secretary.
