Bombay High Court
K.J.Somaiya Medical Trust And 2 Ors vs The State Of Maharashtra And Anr on 20 December, 2018
Author: N. J. Jamadar
Bench: K.K. Tated, N. J. Jamadar
917 wp673-10.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.673 OF 2010
K. J. Somaiya Medical Trust and Ors. .. Petitioners
V/s.
The State of Maharashtra and Anr. .. Respondents
WITH
WRIT PETITION NO.999 OF 2005
Ms.Soura Subha Ghosh a/w Ms.Parinaz Nagporwala I/b M/s.Hariani
and Co. for the petitioners
Mr.P.H. Kantharia (G.P.) with Ms.Deepali Patankar, Asst. to G.P. for
respondent nos.1 and 2
CORAM: K.K. TATED &
N. J. JAMADAR, JJ.
DATED : DECEMBER 20, 2018 P.C. :
1 Heard.
2 Advocate for the Petitioner submits that other connected Writ Petitions filed by some of the students are not shown on board. To that effect, he has given list of 15 Writ Petitions. Same is taken on record and marked 'X' for identification.
Sr. Matter No Matter Name No.
1. 999 of 2005 K.J Somaiya Medical Trust & Ors Vs. Mohite 1/3 ::: Uploaded on - 27/12/2018 ::: Downloaded on - 27/12/2018 20:57:05 ::: 917 wp673-10.doc State of Maharshtra & Anr (Petition filed by Somaiya)
2. 943 of 2005 Sweta Jain & Ors Vs. State of Maharashtra & Ors (Somaiya is Respondent No. 4 )
3. 537 of 2006 Praijyot Jagtap & Ors Vs. State of Maharashtra & Ors (Somaiya is Respondent No. 4 )
4. 958 of 2005 Rohit Vasant Kale & Ors Vs. State of Maharashtra & Ors (Somaiya is Respondent No. 4 )
5. 957 of 2005 Amit Achhra & Ors Vs. State of Maharashtra & Ors (Somaiya is Respondent No. 3 )
6. 1028 of 2007 Rohan Vikram Shah & Ors Vs. Shikshan Shulka Samiti & Ors
7. 824 of 2007 Mumbai Education Trust and Ors Vs. State of Maharashtra & Ors
8. 893 of 2005 Parents Association & Ors Vs. State of Maharashtra & Ors (Somaiya is Respondent No. 5) 9 942 of 2005 Ankush Bhikoba Damgude Vs. State of Maharashtra & Ors
10. 2388 of 2007 Aniket Kugaonkar & Ors Vs. Mohite 2/3 ::: Uploaded on - 27/12/2018 ::: Downloaded on - 27/12/2018 20:57:05 ::: 917 wp673-10.doc Shikshan Shulka Samiti & Ors
11. 825 of 2010 Omkar Rohindas Varpe & Ors Vs. Shikshan Shulka Samiti & Ors
12. 1101 of 2006 Anand Atmaram Zade & Ors Vs. Krishna Institute of Medical Science
13. 729 of 2010 Ami Dedhia and Ors Vs. Shikshan Shulka Samiti & Ors (Somiaya is Respondent No., 2 and 3)
14. 673 of 2010 K.J Somaiya Medical Trust & Ors Vs. State of Maharshtra & Anr (Petition filed by Somaiya)
15. 1750 of 2004 K.J Somaiya Medical Trust & Ors Vs. State of Maharshtra & Anr (Petition filed by Somaiya) 3 Registry is directed to place on board all these Writ Petitions including 15 Writ Petitions under the caption for direction on 25.01.2019.
(N. J. JAMADAR, J) (K.K. TATED, J.) Mohite 3/3 ::: Uploaded on - 27/12/2018 ::: Downloaded on - 27/12/2018 20:57:05 :::