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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(i) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(i)to examine the annual accounts and budget estimates of the University and to advise the Board thereon;