Section 37 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

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(1)The Board shall constitute a Finance Committee consisting of,-

(i)	The Vice-Chancellor	Ex-officio Chairman
(ii)	Secretary to the Government, Finance Department, or hisnominee	Member
(iii)	Secretary to the Government, Agriculture Department	Member
(iv)	Director Research/Director Extension Education/DirectorResident Instruction (one Director by rotation every year to benominated by the Vice-Chancellor)	Member
(v)	one nominee of the Board who should be the non-official memberof the Board	Member
(vi)	Comptroller	Ex-officio Secretary.

(2)Finance Committee shall have the following functions, namely:-

(i)to examine the annual accounts and budget estimates of the University and to advise the Board thereon;

(ii)to review the financial position of the University from time to time; and

(iii)to make recommendations to the Board on all matters relating to the finances of the University.

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