Madhya Pradesh High Court
Chandra Prakash Agnihotri vs M.P. State Agriculture Marketing Board on 27 January, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-20896-2015 The High Court Of Madhya Pradesh WP-20896-2015 (CHANDRA PRAKASH AGNIHOTRI Vs M.P. STATE AGRICULTURE MARKETING BOARD AND OTHERS) 15 Jabalpur, Dated : 27-01-2020 Parties through their counsel. As prayed by Shri Amit Seth, counsel for the petitioner, list in the next week to enable him to argue the matter armed with synopsis.
Shri Katare appeared for the other side. I.R, if any, to continue till next date of hearing.
(SUJOY PAUL) JUDGE MKL Digitally signed by MANOJ KUMAR LALWANI Date: 28/01/2020 11:01:34