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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Fisheries Ministerial Service Rules, 1976

(1)The Ministerial service of the Office of the Head of Department shall form a separate cadre. The cadre of the said service shall consist of one post of Office Superintendent (non-Gazetted) and such number of posts of Head Assistant, Upper Division Grade I Assistants, Upper Division Grade II Assistant and Lower Division Assistants as Government may from time to time determine.