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State of Odisha - Section

Section 11 in The Orissa Fisheries Ministerial Service Rules, 1976

11. Cadre of posts In the Office of the Heads of Department.

(1)The Ministerial service of the Office of the Head of Department shall form a separate cadre. The cadre of the said service shall consist of one post of Office Superintendent (non-Gazetted) and such number of posts of Head Assistant, Upper Division Grade I Assistants, Upper Division Grade II Assistant and Lower Division Assistants as Government may from time to time determine.
(2)The time-scale of pay attached to the aforesaid posts shall be such as may be determined by Government from time to time.