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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(1)On receipt of an application for shifting a service wire, line, pole, underground cable (U.G.) or transformer, the Licensee shall ensure that the desired new position does not violate any statute and does not encroach on the land of a third party.