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State of Bihar - Section

Section 18 in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

18. Shifting of Service Wire, Line and Equipment.

(1)On receipt of an application for shifting a service wire, line, pole, underground cable (U.G.) or transformer, the Licensee shall ensure that the desired new position does not violate any statute and does not encroach on the land of a third party.
(2)The time period for preparation of estimate and intimation of charges to be paid by the consumer after receipt of application in each case is specified below :
(i) Shifting of Meter or service line 7 days
(ii) Shifting of LT line 15 days
(iii) Shifting of 11 KV line 30 days
(iv) Shifting of 33 KV line 45 days
(v) Shifting of U.G. cable 45 days
(vi) Shifting of Distribution Transformer 30 days
(3)On receipt of payment from the consumer the Licensee shall complete the work within the following time periods.
(a) Shifting of meter/service wire 15 days
(b) Shifting of pole, LT or HT Line 60 days
(c) Shifting of underground Cable 45 days
(d) Shifting of Distribution Transformer alongwith thestructure 90 days
(4)The additional expenditure shall be recovered from the consumer or the balance deposit shall be refunded as the case may be, within three (3) months from the time of completion of the work.