Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

State of Tamilnadu - Subsection

Section 121(2)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)After the distress is made, the Sale Officer may arrange for the custody of the attached property with the decree-holder or otherwise.