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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5) in Nidhi Rules, 2014

(5)
(a)The Notes on the financial statements of a year shall disclose -
(i)the total amount of provisions, if any, to be made on account of income reversal and non-performing assets remaining unrealised;
(ii)the cumulative amount provided till the previous year;
(iii)the amount provided in the current year; and
(iv)the balance amount to be provided.
(b)Such disclosure shall continue to be made until the entire amount to be provided has been provided for.