Section 20(5)(a) in Nidhi Rules, 2014

[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

(a)The Notes on the financial statements of a year shall disclose -

(i)the total amount of provisions, if any, to be made on account of income reversal and non-performing assets remaining unrealised;

(ii)the cumulative amount provided till the previous year;

(iii)the amount provided in the current year; and

(iv)the balance amount to be provided.

Legal Document View