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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(4) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(4)Alongwith the E.D. ballot paper, the Returning Officer shall also send or handover the following forms to applicant, viz.-
(a)a small inner envelope (to keep the ballot paper in) in Form 19-A;
(b)a large outer envelope, addressed to the Returning Officer in Form 19-B;
(c)a declaration to be made by the voter, in Form 19-C;
(d)instructions for guidance of the voter, in Form 19-D.