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[Cites 0, Cited by 0] [Section 4(14)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(14)(a) in Poona University Act, 1974

(a)have, unless exempted therefrom in the manner prescribed. Pursued approved courses of studies in the University, or in a conducted, constituent or affiliated college or in a recognised institution, and have passed the examinations prescribed by the University;