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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(14) in Poona University Act, 1974

(14)hold examinations and confer degrees, diplomas, certificates and other academic distinction on persons who
(a)have, unless exempted therefrom in the manner prescribed. Pursued approved courses of studies in the University, or in a conducted, constituent or affiliated college or in a recognised institution, and have passed the examinations prescribed by the University;
(b)have pursued approved courses of studies through correspondence or otherwise, under conditions provided by the Ordinances and Regulations, or
(c)have engaged in research under conditions provided by the Ordinances and Regulations;