Section 81 in The Goa, Daman And Diu Land Revenue Code, 1968
81. Continuance of settlement operations at commencement of Code.
- All settlement operations commenced under any law for the time being in force, or any rule, order or direction of the Government, and either completed or continuing at the commencement of this Code, shall be deemed to have been commenced, completed or to be continuing under the provisions of this Chapter.
