Himachal Pradesh High Court
Muni Lal vs . Sita Devi And Others. on 17 February, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Muni Lal vs. Sita Devi and others.
.
RSA No. 34 of 2023 17.02.2023 Present: Mr. Hem Chand Sharma, Advocate for the appellant.
Notice to the respondents returnable for 24th March, 2023 on taking steps within a week.
CMP No. 1420 of 2023 Notice in the aforesaid terms.
February 17, 2023 ( Satyen Vaidya ) (naveen) Vacation Judge ::: Downloaded on - 17/02/2023 20:32:26 :::CIS