Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(2)(ix) in Bihar Home Guards Service Rules, 2005 (ix)The place of physical tests for recruitment to different posts, will be located as directed by the Bihar Staff Selection Commission.