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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(4) in The West Bengal University of Health Sciences Act, 2002

(4)The Registrar shall communicate the decision of the Academic Council to the applicant with a copy to the Secretary, Medical Education and Drugs Department, and the application for affiliation shall be granted along with intimation regarding-
(a)the subjects and the courses of study approved for affiliation;
(b)the number of students to be admitted;
(c)the conditions, if any, subject to the fulfilment of which the approval is granted.