Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(4)(c) in The West Bengal University of Health Sciences Act, 2002

(c)the conditions, if any, subject to the fulfilment of which the approval is granted.