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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2) in The Sikh Gurdwaras Act, 1925

(2)If no meeting has been held for a period of four months, any two members of the Committee may, by giving reasonable notice to the other members residing in India, convene a meeting of the Committee.] [The original section 98 was renumbered as sub-section (1) and sub-section (2) was added by Punjab Act 3 of 1930, section 9.]