* * * * * * * *] [Omitted by Punjab Act No. 53 of 1953, Section 17.][98. Committees to meet at least three times a year. - (1) Every committee shall meet at least three times in each year.(2)If no meeting has been held for a period of four months, any two members of the Committee may, by giving reasonable notice to the other members residing in India, convene a meeting of the Committee.] [The original section 98 was renumbered as sub-section (1) and sub-section (2) was added by Punjab Act 3 of 1930, section 9.]
