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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(2)When an encroachment has been made on highway, the Highway Authority shall take immediate steps as specified in Section 33 for the removal thereof.