Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 11 in Chhattisgarh State Rajmarg Adhiniyam, 2003

11. Check of road boundaries.

(1)It shall be the duty of the Highway Authority to ensure that no part of the highway is encroached upon and for this purpose shall conduct regular checks of the boundaries of the highway in its charge with a view to locating encroachments if any;
(2)When an encroachment has been made on highway, the Highway Authority shall take immediate steps as specified in Section 33 for the removal thereof.