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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)All candidates who seek admission and/or get admitted to any Professional Course in the State are deemed to have fully read and accepted the conditions contained in these Regulations.