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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(1) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(1)There shall be a Board to be called 'Board of Professional Entrance Examinations' for conducting entrance tests and making selection of candidates for admission to various professional courses in the State.