Himachal Pradesh High Court
Nic vs . Om Parkash A/W Connected Matter on 21 October, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
NIC vs. Om Parkash a/w connected matter .
FAO Nos. 546/2009 & 439/2012 21.10.2022 Present: Mr. Suneet Goel, Advocate, for the appellant(s).
Ms. Kusum Chaudhary, Advocate, for respondent No.2 in FAO No. 546/2009 and for respondent No.3 in FAO No. 439/2012.
Mr. Y. Paul, Advocate, for respondents No. 1 and 2 in FAO No. 439/2012.
List on 18.11.2022, when the claimants shall personally appear before this Court.
r (Tarlok Singh Chauhan) Judge 21.10.2022 (pankaj) ::: Downloaded on - 27/10/2022 20:32:47 :::CIS