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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Goa - Subsection

Section 151(1)(b) in The Goa, Daman And Diu Land Revenue Code, 1968

(b)for payment on account of the arrear, the amounts specified in the proclamation of sale as that for the recovery of which the sale was ordered, less any amount which may have been paid since the date of sale on that account; and