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[Cites 0, Cited by 0] [Section 298] [Entire Act]

State of Jharkhand - Subsection

Section 298(2) in Jharkhand Municipal Act, 2011

(2)Parking fees at different rates for different types of vehicles, in different areas, for different times of the day, and for different durations may be levied at such rates as may be determined by the municipality by regulations, from time to time.