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State of Jharkhand - Section

Section 298 in Jharkhand Municipal Act, 2011

298. Closure of Public Street for parking purposes and levy of parking fee.

(1)The municipality may close any portion of a public street and declare it as a parking area.
(2)Parking fees at different rates for different types of vehicles, in different areas, for different times of the day, and for different durations may be levied at such rates as may be determined by the municipality by regulations, from time to time.