Section 29(2)(iii) in The Bombay University Act, 1974

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Bombay Presidency - Subsection

Section 29(2)(iii) in The Bombay University Act, 1974

(iii)three persons [to be co-opted by the Board, who have with specialised knowledge in the subjects and who are not teachers] [These words were substituted for the words 'with specialised knowledge in the subjects, who are not teachers' by Maharashtra 42 of 1974, section 2.] in this University, or in any other University or in any college; and

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Bombay Presidency - Subsection

Section 29(2)(iii) in The Bombay University Act, 1974