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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(2)The Screening Committee, shall for the purpose of preparing the list of suitable officers for promotion to the rank of Superintendent of Police, Vigilance consider the cases of those Additional Superintendents of Police, Vigilance, who have put in one year of service as such in the Vigilance.