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State of Odisha - Section

Section 14 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

14. Eligibility.

(1)The Screening Committee shall, for the purpose of preparing the list of suitable officers for promotion to the rank of Additional Superintendent of Police, Vigilance consider the cases of those Deputy Superintendent of Police, Vigilance, only who have completed two years of service after their regular promotion as Deputy Superintendent of Police in the parent Police Department.
(2)The Screening Committee, shall for the purpose of preparing the list of suitable officers for promotion to the rank of Superintendent of Police, Vigilance consider the cases of those Additional Superintendents of Police, Vigilance, who have put in one year of service as such in the Vigilance.