Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 8 in The U.P. Cold Storage Order, 1972

8. Conditions of Licence.

- Every licence shall be subject to the terms and conditions specified in Schedule I:Provided that where the licence is with respect to storage of any agricultural produce in any Cold Storage in existence at the commencement of this Order, nothing in paragraph 3 of Part 2 of the Schedule shall apply to such licence.