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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(xiv) in The Global Open University (Nagaland) Act, 2006

(xiv)to execute conveyances, transfers, re-conveyances, mortgages, leases, licence and agreements in respect of property, movable including securities belonging to the University or to acquire the same for the purpose of the University;