Section 16(1) in The Uttarakhand Co-operative Service Rules, 2016

[Cites 0, Cited by 0] [Section 16] [Entire Act]

(1)Recruitment by promotion to the posts not within the purview of Commission shall be made through a Selection Committee comprising-

(i)For the post of Additional Registrar:

(a) Chief Secretary, Government of Uttarakhand	- Chairman
(b) Secretary, Personnel, Government ofUttarakhand	- Member
(c) Principal Secretary/Secretary, Cooperative,Government of Uttarakhand	- Member

(ii)For the post of Joint Registrar and Deputy Registrar:

(a) Principal Secretary/Secretary, Cooperative, Government of Uttarakhand	- Chairman
(b) Principal Secretary/Secretary, Personnel, Government of Uttarakhand or a personal nominated by him, who shall not be below the rank of Joint Registrar	- Member
(c) Registrar Cooperative Societies	- Member

Legal Document View