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State of Uttarakhand - Section

Section 16 in The Uttarakhand Co-operative Service Rules, 2016

16. Procedure for recruitment by promotion through Selection Committee.

(1)Recruitment by promotion to the posts not within the purview of Commission shall be made through a Selection Committee comprising-
(i)For the post of Additional Registrar:
(a) Chief Secretary, Government of Uttarakhand - Chairman
(b) Secretary, Personnel, Government ofUttarakhand - Member
(c) Principal Secretary/Secretary, Cooperative,Government of Uttarakhand - Member
(ii)For the post of Joint Registrar and Deputy Registrar:
(a) Principal Secretary/Secretary, Cooperative, Government of Uttarakhand - Chairman
(b) Principal Secretary/Secretary, Personnel, Government of Uttarakhand or a personal nominated by him, who shall not be below the rank of Joint Registrar - Member
(c) Registrar Cooperative Societies - Member
(2)The Appointing Authority shall prepare an eligibiity list of the candidates in accordance with Uttarakhand (Not within the Purview of Commission) Promotion by Selection Eligibility List Rules, 2003, and place it before the Selection Committee, along with their character rolls and such record, pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of the candidates on the basis of the record, referred to in sub-rule (2) and if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates in accordance with the Government Orders prevailing at the times of recruitment, and forward the same to Appointing Authority.