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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(4)(a) in The Jammu and Kashmir State Forest Corporation Act, 1978

(a)cause the accounts of the Corporation together with the audit report thereon, received by it under sub-section (3) to be laid annually before each House of the State Legislature, and