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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(1)"ABT" means availability based tariff. ABT is a three-part tariff comprising of fixed charges, variable charges and UI charges. The fixed charges are linked to availability and variable charges to the scheduled energy. The Unscheduled Interchange (UI) rate is applicable to the deviations from the schedule.