Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1) in Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018

(1)The revised pay structure for different categories of Faculty Members (Teachers) shall be as under :-
(i)Revised Pay structure for Faculty Members (Teachers) of the College :
Designation Existing Pay Band and Grade pay Revised Pay Level
Assistant Professor PBL15,600 - 39,100+L6000 Academic Level 10
Assistant Professor PBL15,600 - 39,100+L7000 Academic Level 11
Assistant Professor PBL15,600 - 39,100+L8000 Academic Level 12
Associate Professor PBL37,400- 67,000+L9000 Academic Level 13A
Professor PBL37,400- 67,000+L10000 Academic Level 14
(ii)Revised Pay of Principal of the College :
(a)The pay of Principal shall be equivalent to the pay of Professor i. e. at Academic Level 14 with Entry Pay L1,44,200/-, with the existing special allowance of L 3000/- per month.
(b)The existing pay scale of person appointed as Principal shall be protected.
(c)The Principal would continue to have lien in his main academic post where he would continue to get notional promotions while he is functioning as Principal. After completion of the tenure as Principal, he would go back to his academic post and draw salary due in such respective academic post, and would not continue to have the Principals' Pay.