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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(c) in Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018

(c)The Principal would continue to have lien in his main academic post where he would continue to get notional promotions while he is functioning as Principal. After completion of the tenure as Principal, he would go back to his academic post and draw salary due in such respective academic post, and would not continue to have the Principals' Pay.