Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Children's and Women's Welfare Service Rules, 1989

(2)A list of eligible candidates shall be prepared in accordance with sub-rule (3) and placed before the Selection Committee for consideration.