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State of Odisha - Section

Section 8 in The Orissa Children's and Women's Welfare Service Rules, 1989

8. Procedure of filling up vacancies in Junior Grade of Service by promotion.

- [(1) In order to be eligible for appointment to the cadre of Junior Grade of service by selection-(a)an Anganwadi Worker must have,-(i)passed at least the High School Certificate (HSC) or equivalent examination from Board of Secondary Education; Orissa or equivalent Board/Council, and(ii)rendered, on the First day of January of the recruitment year, minimum of 10 years of service as such; and(b)a Lady Village Level Worker (LVLW) must have rendered on the first day of January of the recruitment year, a minimum of 10 years of service as such.
(2)A list of eligible candidates shall be prepared in accordance with sub-rule (3) and placed before the Selection Committee for consideration.
(3)
(a)The appointment to the Junior grade service shall be made by way of selection from Anganwadi Workers on the basis of seniority.
If Selection Committee finds any candidate not suitable, the same shall be recorded in the proceeding of the meeting.
(b)The eligible Lady Village Level Workers shall be considered for appointment by way of selection on the basis of their service records with due regard to seniority and suitability as per provisions of the Orissa Civil Services (Criteria for Promotion) Rules, 1992.